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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Haryana - Subsection

Section 50(i) in Haryana Municipal (Regulation of Slaughter Houses) Bye-laws, 1977

(i)shall cause to be kept clean the inside and covering of the vehicle, the receptacle in which the meat placed and such parts of any slings or other implements or apparatus used for loading or unloading as come into contact with the meat or its covering;