Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 374] [Entire Act]

State of Uttar Pradesh - Subsection

Section 374(3) in Rules under the United Provinces Excise Act, 1910

(3)The Assistant Excise Commissioner of the charge shall invariably be invited to attend the sales and the officer presiding at the sales shall consult and seek the advice of the Assistant Excise Commissioner in all matters relating to the general conduct of auctions, acceptance of bids and settlements of shop.