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[Cites 0, Cited by 0] [Section 129C] [Entire Act]

State of Madhya Pradesh - Subsection

Section 129C(v) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(v)to manage village markets and melas including cattle fair, by whatever name called, through the Gram Panchayat;