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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(1)(j) in Jammu and Kashmir Chit Funds Act, 2016

(j)the name of the approved bank in which chit moneys shall be deposited by the foreman under the foreman under the provisions of this Act ;