Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 49 in The M.P. Panchayat Nirvachan Niyam, 1995 49. Manner of voting at election. - At every election where a poll is taken votes shall he given by ballot in the manner hereinafter provided and no voter shall be received by proxy.
