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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2) in The National Capital Region Planning Board Rules, 1985

(2)After approval of the budget estimates by the Board, five copies of the final budget proposals incorporating therein such modifications as have been decided upon by the Board shall be forwarded to the Government by the 15th of October each year.