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Bombay High Court

Afaque Ahmed Khan Mushtaque Khan And Ors vs The State Of Maharashtra And Anr on 18 November, 2019

Bench: B.P. Dharmadhikari, S.S. Jadhav

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

         CRIMINAL APPLN. U/S 482 NO. 74 OF 2017

 Afaque Ahmed Khan Mushtaque Khan And Ors    ....Applicant
             V/S
 The State Of Maharashtra And Anr         ....Respondent
        CORAM :                B.P. DHARMADHIKARI &
                               SMT. S.S. JADHAV, JJ
      DATE :                   18th November, 2019
 P.C. :

Due to paucity of time the matter is adjourned to 16/12/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.

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