Bombay High Court
Afaque Ahmed Khan Mushtaque Khan And Ors vs The State Of Maharashtra And Anr on 18 November, 2019
Bench: B.P. Dharmadhikari, S.S. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 74 OF 2017
Afaque Ahmed Khan Mushtaque Khan And Ors ....Applicant
V/S
The State Of Maharashtra And Anr ....Respondent
CORAM : B.P. DHARMADHIKARI &
SMT. S.S. JADHAV, JJ
DATE : 18th November, 2019
P.C. :
Due to paucity of time the matter is adjourned to 16/12/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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