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[Cites 0, Cited by 146] [Entire Act]

Union of India - Section

Section 19 in The Registration Act, 1908

19. Documents in language not understood by registering officer.

- If any document duly presented for registration be in a language which the registering officer does not understand, and which is not commonly used in the district, he shall refuse to register the document, unless it be accompanied by a true translation into a language commonly used in the district and also by a true copy.