Patna High Court - Orders
Sunil Poddar vs The State Of Bihar on 27 June, 2018
Author: Ashutosh Kumar
Bench: Ashutosh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.30245 of 2018
Arising Out of PS.Case No. -327 Year- 2017 Thana -SUPAUL District- SUPAUL
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Sunil Poddar
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Amrit Abhijat, Adv.
For the Opposite Party/s : Mr. Arun Kumar Singh -5, APP
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CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
ORAL ORDER
3 27-06-2018Call for the stage of Sessions Trial No. 27 of 2018, arising out of Supaul P.S. Case No. 327 of 2017, from the Court of learned Sessions Judge, Supaul and list this case immediately on receipt of the same.
In the meantime, Mr. Amrit Abhijat, learned Advocate for the petitioner is directed to bring on record the deposition of the witnesses who have so far been examined in this case.
(Ashutosh Kumar, J) Praveen-II/-
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