Section 4 in National Savings Time Deposit Scheme, 2019
4. Type of Accounts.
(1)On an application to the accounts office in Form-1, an account can be opened by the following -(i)a single adult;(ii)upto a maximum of three adults in joint names;(iii)a minor who has attained the age of ten years;(iv)a guardian on behalf of a minor or a person of unsound mind.(2)An individual may have more than one account in his name or jointly with another.
