Rajasthan High Court - Jodhpur
Virendra vs State on 15 February, 2012
Author: Gopal Krishan Vyas
Bench: Gopal Krishan Vyas
1
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
:ORDER:
S.B. CRIMINAL MISC. PETITION NO.831/2010 (Virendra Kumar Vs. State) Date of Order :: 15.02.2012 PRESENT HON'BLE MR JUSTICE GOPAL KRISHAN VYAS Mr. Bhagat Dadhich, for the petitioner.
Learned counsel for the petitioner submits that this petition has become infructuous. Hence, this criminal misc. petition is hereby dismissed as infructuous.
(Gopal Krishan Vyas), J.
arun