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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(2)(a) in The Gujarat Motor Vehicles Tax Act, 1958

(a)[ to prescribe the manner of certifying under sub-section (2) of section 3;] [Clause (a) was substituted by Gujarat 3 of 1992, section 3(1) (w.e.f. 21-03-1992).]