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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttarakhand - Subsection

Section 14(2) in Quantum University Act, 2016

(2)The committee referred to in sub-section (1) shall consist of the following persons, namely-
(a)One person nominated by the Visitor;
(b)One person nominated by the Chancellor;
(c)Three nominees of the Board of Governors, one of whom shall be nominated as the convener of the committee by the Board of Governors.