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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(2)While acting under this rule, the Presiding Officer shall observe secrecy and shall keep a brief record of each such instances but shall not indicate therein the manner in which any vote has been given.