Supreme Court - Daily Orders
Dr. S. Venkatesh vs Union Of India on 7 March, 2022
ITEM NO.26 REGISTRAR COURT. 2 THROUGH VIDEO CONFERENCE
SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. SAURABH PARTAP SINGH LALER
Writ Petition(s)(Civil) No(s). 852/2020
DR. S. VENKATESH Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 07-03-2022 This petition was called on for hearing today.
For Petitioner(s)
Petitioner-in-person
For Respondent(s)
Mr. Amrish Kumar, AOR
P.K Biswal, Adv.
Dr. Monika Gusain, AOR
Mr. Chirag M. Shroff, AOR
Mr. Amandeep Mehta, Adv.
Mr. D. K. Devesh, AOR
Mr. Shubhranshu Padhi, AOR
Mr. Ashish Yadav. Adv.
Mr. Rakshit Jain, Adv.
Mr. Vishal Banshal, Adv.
Ms. Mrinal Gopal Elker, AOR
Mr. Ankit Mishra Adv.
Mr. Manish Yadav Adv.
Ms. Pratibha Yadav Adv.
Mr. Sachin Patil, AOR
Mr. Rahul Chitnis, Adv.
Mr. Aaditya A. Pande, Adv.
Mr. Geo Joseph, Adv.
Ms. Shwetal Shepal, Adv.
M/S. Plr Chambers And Co., AOR
Ms. K. Enatoli Sema, AOR
MR. AMIT KUMAR SINGH, ADV,
MS. CHUBALEMLA CHANG, ADV.
Mr. Abhinav Mukerji, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
Ms. Anupama Ngangom, Adv.
Signature Not Verified
Mr. Karun Sharma, Adv.
Digitally signed by
PRIYANKA MALIK
Date: 2022.03.09
15:57:15 IST
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Polanki Gowtham, Advocate
Reason:
Mr. Shaik Mohamad Haneef, Adv.
Mr. T. Vijaya Bhaskar Reddy, Adv.
Mr. K.V. Girish Chowdary, Adv.
Ms. Rajeswari Mukherjee, Adv.
Mr. Vinodh Kanna B., AOR
Mr. D.kumanan, AOR
Mr. Manish Kumar, AOR
Mr. Harsh Chuudhary, Adv.
Mr. Abhimanyu Tewari, AOR
Ms. Eliza Bar,Adv
Mr. Sumeer Sodhi, AOR
Mr. Abhishek Lalwani, Adv
Mr. Avijit Mani Tripathi, AOR
Shaurya Sahay, Adv.
T.K. Nayak, Adv.
P.S. Negi, Adv.
Mr. Nirnimesh Dube, AOR
Mr. Siddhesh Kotwal, Adv
Mr. Akash Singh, Adv
Ms. Astha Sharma, AOR
Mr. Narendra Kumar, AOR
Mr. Raghvendra Kumar
Mr. Anand Kumar Dubey,
Mr. Nishant Verma,
Mr. Rajiv Kumar Sinha,
Mr. Simanta Kumar,
Mr. Sunil Saraogi, Adv.
M/S. Venkat Palwai Law Associates, AOR
P. Venkat Reddy Adv
Prashant Tyagi, Adv.
P. Srinivas Reddy, Adv.
Ms. Namita Choudhary, AOR
Mr. Aravindh S., AOR
C.Rubavathi., Adv
Ms. G. Indira, AOR
MR. RAHUL CHAUHAN, ADV.
MR. ANKIT GOEL, AOR
M/s. Khaitan and Co., AOR
Ms. Vanita Bhargava, Advocate
Mr. Ajay Bhargava, Adv.
Ms. Shweta Kabra, Adv.
Ms. Prerna Singh, Adv.
MS.RANJEETA ROHATGI (AOR)
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Despite due service, no one entered appearance on behalf of respondent nos. 1, 3 to 5, 7, 8, 11, 15, 16, 22, 27, 30, 34, 36, 37 and 39.
However, Mr. Saurabh Tandon, Advocate for Ms. Ranjeeta Rohatgi, AOR, Mr. Rahul Singh Chauhan, Advocate for Mr. Ankit Goel, AOR, Mr. Anurag Sharma, Advocate for Mr. Shishir Deshpande, AOR have appeared in respect of respondent nos. 15, 5 and 27respectively. They seek and are given four weeks time to file the vakalatnama and counter affidavit.
Four weeks time, as a last chance is granted to respondent nos. 2, 9, 10, 13, 14, 17, 18, 20, 21, 26, 28, 29 and 31 to file the counter affidavit.
Counter affidavit has already been filed on behalf of the remaining respondents.
After the expiry of said period, matter shall be processed for listing before the Hon’ble Court as per the rules.
SAURABH PARTAP SINGH LALER Registrar