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Supreme Court - Daily Orders

Dr. S. Venkatesh vs Union Of India on 7 March, 2022

     ITEM NO.26                    REGISTRAR COURT. 2 THROUGH VIDEO CONFERENCE
     SECTION PIL-W

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

                         BEFORE THE REGISTRAR SH. SAURABH PARTAP SINGH LALER

     Writ Petition(s)(Civil)               No(s).    852/2020

     DR. S. VENKATESH                                                Petitioner(s)

                                                    VERSUS

     UNION OF INDIA & ORS.                                           Respondent(s)

     Date : 07-03-2022 This petition was called on for hearing today.

     For Petitioner(s)
                                      Petitioner-in-person

     For Respondent(s)
                                    Mr. Amrish Kumar, AOR
                                    P.K Biswal, Adv.
                                    Dr. Monika Gusain, AOR
                                    Mr. Chirag M. Shroff, AOR
                                    Mr. Amandeep Mehta, Adv.
                                    Mr. D. K. Devesh, AOR
                                    Mr. Shubhranshu Padhi, AOR
                                    Mr. Ashish Yadav. Adv.
                                    Mr. Rakshit Jain, Adv.
                                    Mr. Vishal Banshal, Adv.
                                    Ms. Mrinal Gopal Elker, AOR
                                    Mr. Ankit Mishra Adv.
                                    Mr. Manish Yadav Adv.
                                    Ms. Pratibha Yadav Adv.
                                    Mr. Sachin Patil, AOR
                                    Mr. Rahul Chitnis, Adv.
                                    Mr. Aaditya A. Pande, Adv.
                                    Mr. Geo Joseph, Adv.
                                    Ms. Shwetal Shepal, Adv.
                                    M/S. Plr Chambers And Co., AOR
                                    Ms. K. Enatoli Sema, AOR
                                    MR. AMIT KUMAR SINGH, ADV,
                                    MS. CHUBALEMLA CHANG, ADV.
                                    Mr. Abhinav Mukerji, AOR
                                    Mr. Pukhrambam Ramesh Kumar, AOR
                                    Ms. Anupama Ngangom, Adv.
Signature Not Verified
                                    Mr. Karun Sharma, Adv.
Digitally signed by
PRIYANKA MALIK
Date: 2022.03.09
15:57:15 IST
                                    Mr.   Mahfooz Ahsan Nazki, AOR
                                    Mr.   Polanki Gowtham, Advocate
Reason:



                                    Mr.   Shaik Mohamad Haneef, Adv.
                                    Mr.   T. Vijaya Bhaskar Reddy, Adv.
                                    Mr.   K.V. Girish Chowdary, Adv.
                     Ms. Rajeswari Mukherjee, Adv.
                     Mr. Vinodh Kanna B., AOR
                     Mr. D.kumanan, AOR
                     Mr. Manish Kumar, AOR
                     Mr. Harsh Chuudhary, Adv.
                     Mr. Abhimanyu Tewari, AOR
                     Ms. Eliza Bar,Adv
                     Mr. Sumeer Sodhi, AOR
                     Mr. Abhishek Lalwani, Adv
                     Mr. Avijit Mani Tripathi, AOR
                     Shaurya Sahay, Adv.
                     T.K. Nayak, Adv.
                     P.S. Negi, Adv.

                     Mr. Nirnimesh Dube, AOR
                     Mr. Siddhesh Kotwal, Adv
                     Mr. Akash Singh, Adv
                     Ms. Astha Sharma, AOR
                     Mr. Narendra Kumar, AOR
                     Mr. Raghvendra Kumar
                     Mr. Anand Kumar Dubey,
                     Mr. Nishant Verma,
                     Mr. Rajiv Kumar Sinha,
                     Mr. Simanta Kumar,
                     Mr. Sunil Saraogi, Adv.
                     M/S. Venkat Palwai Law Associates, AOR
                     P. Venkat Reddy Adv
                     Prashant Tyagi, Adv.
                     P. Srinivas Reddy, Adv.
                     Ms. Namita Choudhary, AOR
                     Mr. Aravindh S., AOR
                     C.Rubavathi., Adv
                     Ms. G. Indira, AOR
                     MR. RAHUL CHAUHAN, ADV.
                     MR. ANKIT GOEL, AOR
                     M/s. Khaitan and Co., AOR
                     Ms. Vanita Bhargava, Advocate
                     Mr. Ajay Bhargava, Adv.
                     Ms. Shweta Kabra, Adv.
                     Ms. Prerna Singh, Adv.
                     MS.RANJEETA ROHATGI (AOR)

          UPON hearing the counsel through Video Conference, the
Court made the following
                             O R D E R

Despite due service, no one entered appearance on behalf of respondent nos. 1, 3 to 5, 7, 8, 11, 15, 16, 22, 27, 30, 34, 36, 37 and 39.

However, Mr. Saurabh Tandon, Advocate for Ms. Ranjeeta Rohatgi, AOR, Mr. Rahul Singh Chauhan, Advocate for Mr. Ankit Goel, AOR, Mr. Anurag Sharma, Advocate for Mr. Shishir Deshpande, AOR have appeared in respect of respondent nos. 15, 5 and 27respectively. They seek and are given four weeks time to file the vakalatnama and counter affidavit.

Four weeks time, as a last chance is granted to respondent nos. 2, 9, 10, 13, 14, 17, 18, 20, 21, 26, 28, 29 and 31 to file the counter affidavit.

Counter affidavit has already been filed on behalf of the remaining respondents.

After the expiry of said period, matter shall be processed for listing before the Hon’ble Court as per the rules.

SAURABH PARTAP SINGH LALER Registrar