Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] State of Punjab - Subsection Section 129(1) in Punjab Jail Manual, 1996 (1)The Deputy Superintendent Factory shall obey the orders of Superintendent and Deputy Superintendent Maintenance in all matters relating to discipline and daily routine.
