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[Cites 0, Cited by 2] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(h) in The Insurance Regulatory and Development Authority Act, 1999

(h)calling for information from, undertaking inspection of, conducting enquiries and investigations including audit of the insurers, intermediaries, insurance intermediaries and other organisations connected with the insurance business;