Jharkhand High Court
Makers Casting India (P) Ltd Now Known As ... vs The State Of Jharkhand & Others on 19 April, 2022
Author: Kailash Prasad Deo
Bench: Kailash Prasad Deo
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Civil Writ Jurisdiction)
W.P.(C) No. 1712 of 2020
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MAKERS CASTING INDIA (P) LTD NOW KNOWN AS MAKERS CASTING PRIVATE LIMITED ..... Petitioner Versus The State of Jharkhand & Others .... Respondents CORAM: HON'BLE MR. JUSTICE KAILASH PRASAD DEO ............
For the Petitioner : Mr. Gaurav, Advocate
For the respondents/State :
..........
05/19.04.2022.
Learned counsel, Mr. Gaurav on the instruction of learned counsel for the for the petitioner, Ms. Surabhi has prayed for two weeks' time to remove the surviving defect Nos. 2, 3 & 4 as pointed out by the office vide S.R. dated 19.06.2020.
Nobody appears on behalf of the respondents/State. The surviving defect Nos. 2, 3 & 4 are as follows:-
Defect no.2- Page 23, 27 and 29 to 31 are not fairly legible. T/c may be given.
Defect no.3- Page 53 is faint. Fresh copy or T/c may be given. Defect no.4- Retainership of Ld. advocate may be verified, who received the copy of petition on behalf of respondent no.3 or copy may be served to the proper Ld. counsel.
Considering the same, two weeks' time is granted to learned counsel for the petitioner to remove the surviving defects.
Put up this case after two weeks under the appropriate heading.
(Kailash Prasad Deo, J.) Jay/