Punjab-Haryana High Court
Balwinder Kumar vs Ncb, Chandigarh on 2 March, 2015
Author: Rajive Bhalla
Bench: Rajive Bhalla, Surinder Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRA-D-410-DB-2013
Date of Pronouncement: 2nd March, 2015
Balwinder Kumar ..... Appellant
VERSUS
Narcotics Control Bureau, Chandigarh ..... Respondent
CORAM: HON'BLE MR. JUSTICE RAJIVE BHALLA
HON'BLE MR. JUSTICE SURINDER GUPTA
Present: Mr.Raj Kumar Gupta, Advocate, and
Mr.Gaurav Rana, Advocate, for the appellant.
Mr.D.D. Sharma, Advocate, for NCB, Chandigarh.
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RAJIVE BHALLA, J.
For orders, see order of even date passed in CRA-D-375- DB-2013 "Saji Mohan Vs. Narcotics Control Bureau, Chandigarh."
[ RAJIVE BHALLA ] JUDGE 2nd March, 2015 [ SURINDER GUPTA ] Shamsher S.Sabharwal JUDGE SHAMSHER SINGH 2015.03.16 12:13 I attest to the accuracy and authenticity of this document Chandigarh