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Punjab-Haryana High Court

Balwinder Kumar vs Ncb, Chandigarh on 2 March, 2015

Author: Rajive Bhalla

Bench: Rajive Bhalla, Surinder Gupta

                                IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                              CHANDIGARH

                                                                       CRA-D-410-DB-2013

                                                    Date of Pronouncement: 2nd March, 2015


              Balwinder Kumar                                                     ..... Appellant

                                                   VERSUS

              Narcotics Control Bureau, Chandigarh                           ..... Respondent

              CORAM: HON'BLE MR. JUSTICE RAJIVE BHALLA
                     HON'BLE MR. JUSTICE SURINDER GUPTA

              Present:             Mr.Raj Kumar Gupta, Advocate, and
                                   Mr.Gaurav Rana, Advocate, for the appellant.

                                   Mr.D.D. Sharma, Advocate, for NCB, Chandigarh.

                                                   *******

              RAJIVE BHALLA, J.

For orders, see order of even date passed in CRA-D-375- DB-2013 "Saji Mohan Vs. Narcotics Control Bureau, Chandigarh."

[ RAJIVE BHALLA ] JUDGE 2nd March, 2015 [ SURINDER GUPTA ] Shamsher S.Sabharwal JUDGE SHAMSHER SINGH 2015.03.16 12:13 I attest to the accuracy and authenticity of this document Chandigarh