Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(i) in The Chennai Metropolitan Area Groundwater (Regulation) Act, 1987 (i)the Board or any officer of the said Board in the discharge of his duties or performance of his functions as an officer of such Board; and
