Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77(3)] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(3)(ii) in THE INDUSTRIAL RELATIONS CODE, 2020

(ii)a mine as defined in clause (j) of sub-section (1) of section 2 of the Mines Act, 1952(35 of 1952); or