Supreme Court - Daily Orders
B.Rama Raju vs Union Of India Ministry Of Finance ... on 22 April, 2019
Bench: A.M. Khanwilkar, Ajay Rastogi
1
ITEM NO.60 COURT NO.9 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28394/2011
B.RAMA RAJU Petitioner(s)
VERSUS
UNION OF INDIA MINISTRY OF FINANCE DEPTT. OF
REVENUE & ORS. Respondent(s)
(ONLY SLP(CRL.) NO. 49-50/2019 TO BE LISTED ALONG WITH I.A. NO.
1330 OF 2019 AND 56000 OF 2019 ON 22-04-2019 )
WITH
SLP(Crl) No. 49-50/2019 (II)
(FOR
FOR EXEMPTION FROM FILING O.T. ON IA 1330/2019 AND FOR APPLICATION
FOR DE-TAGGING I.A. 56000/2019
ONLY SLP (CRL.) NOS. 49-50 OF 2019 TO BE LISTED ON 22.04.2019)
Date : 22-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s)
M/S. Lawyer S Knit & Co, AOR
Mr. P.S. Patwalia, Sr. Adv.
Mr. V.K. Gupta, Sr. Adv.
Mr. Sarvesh Singh Baghel, AOR
Ms. Mona Sinha, Adv.
For Respondent(s)
Mr. Tushar Mehta, SG
Mr. Arijit Prasad, Adv.
Ms. Nisha Bagchi, Adv.
Mr. D.L. Chidananda, Adv.
Ms. Binu Tamta, Adv.
Mr. B.K. Prasad, Adv.
Mr. Arvind Kumar Sharma, AOR
Signature Not Verified
Mr. Vikas Singh, Sr. Adv.
Ms. Deepika Kalia, Adv.
Digitally signed by
DEEPAK SINGH
Date: 2019.04.23
18:11:37 IST
Reason: Mr. Varun Singh, Adv.
Ms. Sristhi Banerjee, Adv.
Mr. Kapish Seth, Adv.
Mr. Amarjeet Singh, AOR
Mr. Anshuman Ashok, AOR
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Mr. Nirmal Kumar Ambastha, AOR
Ms. Ashmita Bisarya, Adv.
Mr. Ishit Saharia, AOR
Mrs. Suchitra Atul Chitale, AOR
Mr. Ashok Bannidinni, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 28394/2011
In view of order dated 07.02.2014, the matter needs to be listed in the third week of July, 2019 on a non-miscellaneous day for final disposal.
SLP(Crl.) No. 49-50/2019 De-tagged.
In view of the letter circulated by the learned counsel for the respondent No.4 seeking adjournment, list the matter on 06.05.2019.
It is made clear that no further adjournment request at the instance of any party will be entertained henceforth.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)