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Supreme Court - Daily Orders

K. Thirugnanasambantham vs K. Balakrishnan on 22 August, 2025

     ITEM NO.1717                             COURT NO.4                     SECTION XII

                                S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No. 19254/2018

     K. THIRUGNANASAMBANTHAM & ORS.                                     Petitioner(s)

                                              VERSUS

     K. BALAKRISHNAN & ORS.                                             Respondent(s)

     only SLP (C) 19254/18 is listed

     Date : 22-08-2025 This petition was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE VIJAY BISHNOI
                                      [IN CHAMBER]

     For Petitioner(s) : Mr. Rakesh K. Sharma, AOR
                         Mr. C. Kannan, Adv.
                         Mr. Vinod K. Nair, Adv.
                         Mr. Pavan Kumar Namineni, Adv.

     For Respondent(s) : Mr. Pranav Sachdeva, AOR
                         Mr. N. Subramaniyan, Adv.
                         Mr. P. Rohit Ram, Adv.

                                      Mr. M. A. Chinnasamy, AOR
                                      Mrs. C Rubavathi, Adv.
                                      Mr. C Raghavendren, Adv.
                                      Mr. Saurabh Gupta, Adv.
                                      Mr. Ch Leela Sarveswar, Adv.
                                      Mr. Padhmanabha Raja Kr, Adv.

                                      Ms. Purnima Krishna, AOR
                                      Mr. M.f.philip, Adv.
                                      Mr. Karamveer Singh Yadav, Adv.
                                      Mr. Togin M. Babichen, Adv.

                                      Mr. Antony R. Julian, Adv.
                                      Ms. V R Swetha Naidu, Adv.
                                      Ms. P R Janani, Adv.
                                      Mr. Danish Zubair Khan, AOR

                                      Mr. S. Thananjayan, AOR
                                      Ms. Promila, Adv.
Signature Not Verified
                                      Ms. Radhika Mishra, Adv.
Digitally signed by
SONIA BHASIN
Date: 2025.08.25
17:17:02 IST
Reason:                  UPON hearing the counsel the Court made the following
                                               O R D E R
1

Learned counsel appearing on behalf of the Petitioners submit that notice issued to respondent No. 25 is already served. Hence, service is complete.

Registry to verify and proceed further in the matter.

     (GINNY MEHTA)                            (NIDHI BHARDWAJ)
SENIOR PERSONAL ASSISTANT                    ASSISTANT REGISTRAR




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