Supreme Court - Daily Orders
K. Thirugnanasambantham vs K. Balakrishnan on 22 August, 2025
ITEM NO.1717 COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 19254/2018
K. THIRUGNANASAMBANTHAM & ORS. Petitioner(s)
VERSUS
K. BALAKRISHNAN & ORS. Respondent(s)
only SLP (C) 19254/18 is listed
Date : 22-08-2025 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE VIJAY BISHNOI
[IN CHAMBER]
For Petitioner(s) : Mr. Rakesh K. Sharma, AOR
Mr. C. Kannan, Adv.
Mr. Vinod K. Nair, Adv.
Mr. Pavan Kumar Namineni, Adv.
For Respondent(s) : Mr. Pranav Sachdeva, AOR
Mr. N. Subramaniyan, Adv.
Mr. P. Rohit Ram, Adv.
Mr. M. A. Chinnasamy, AOR
Mrs. C Rubavathi, Adv.
Mr. C Raghavendren, Adv.
Mr. Saurabh Gupta, Adv.
Mr. Ch Leela Sarveswar, Adv.
Mr. Padhmanabha Raja Kr, Adv.
Ms. Purnima Krishna, AOR
Mr. M.f.philip, Adv.
Mr. Karamveer Singh Yadav, Adv.
Mr. Togin M. Babichen, Adv.
Mr. Antony R. Julian, Adv.
Ms. V R Swetha Naidu, Adv.
Ms. P R Janani, Adv.
Mr. Danish Zubair Khan, AOR
Mr. S. Thananjayan, AOR
Ms. Promila, Adv.
Signature Not Verified
Ms. Radhika Mishra, Adv.
Digitally signed by
SONIA BHASIN
Date: 2025.08.25
17:17:02 IST
Reason: UPON hearing the counsel the Court made the following
O R D E R
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Learned counsel appearing on behalf of the Petitioners submit that notice issued to respondent No. 25 is already served. Hence, service is complete.
Registry to verify and proceed further in the matter.
(GINNY MEHTA) (NIDHI BHARDWAJ)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR
2