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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Bihar - Subsection

Section 67(2)(iii) in The Bihar Panchayat Raj Act, 2006

(iii)As nearly as but not exceeding fifty percent of the total number of seats of Adhayaksha not reserved for Scheduled Castes, Scheduled Tribes and Backward Classes shall be reserved for women.