Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act] Union of India - Subsection Section 96(1)(e) in The Drugs and Cosmetics Rules, 1945 (e)for other preparations, in terms of percentage by weight or volume or in terms of unitage per gram or millilitre as the case may be: