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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Kerala - Subsection

Section 44(2) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(2)The accounts of the University shall be audited by the Director of Local FundAudit:Provided that the Comptroller and Auditor General shall be competent to audit theaccounts of the University in respect of the grants disbursed by the Government and utilisedby the University.