Jharkhand High Court
Vision Hospitality Services And ... vs The Jharkhand State Beverages ... on 19 September, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Arb. Application No. 29 of 2025
Vision Hospitality Services and Consultants Private Limited
... ... ... ... ... Petitioner
Versus
The Jharkhand State Beverages Corporation Limited and others
... ... ... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE
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For the Petitioner: Mr. Chanchal Jain, Advocate For the Respondents: Mr. Raunak Sahay, Advocate
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03/Dated: 19.09.2025 Learned counsel for the respondents prays for and is granted two weeks' further time to file reply.
List on 10.10.2025.
(Tarlok Singh Chauhan, C.J.) September 19, 2025 Manoj/Pramanik/Cp.0