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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Assam - Subsection

Section 35(2)(e) in Assam Gramdan Act, 1961

(e)the constitution of standing and ad-hoc committees, their powers and duties, the term of office of members and the conduct of their business and the circumstances and the manner in which a committee may be dissolved or reconstituted ;