Supreme Court - Daily Orders
The Commissioner Of Income Tax vs M/S Karnataka State Beverages ... on 13 April, 2021
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
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ITEM NO.13 Court No.1 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).24227/2017
(Arising out of impugned final judgment and order dated 03-03-2017
in WA No.854/2016 passed by the High Court Of Karnataka At
Bengaluru)
THE COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S KARNATAKA STATE BEVERAGES CORPORATION
LIMITED & ORS. Respondent(s)
WITH SLP(C) No.28888/2017 (IV-A)
(FOR ADMISSION and I.R. and IA No.99412/2017-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 3157/2018 (IV-A)
SLP(C) No. 26646/2017 (IV-A)
(WITH IA No.93381/2017-CONDONATION OF DELAY IN FILING)
Date : 13-04-2021 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Tushar Mehta, Ld. SG
Mr. Balbir Singh, Ld. ASG
Mr. Arjun Garg, Adv.
Mr. Zoheb Hussain, Adv.
Mr. D L Chidananda, Adv.
Mrs. Anil Katiyar, AOR
Mr. B.V. Balram Das, AOR
Mr. Aakash Nandolia, Adv.
For Respondent(s) Mr. Arvind Datar, Sr. Adv.
Mr. Senthil Jagadeesan, AOR
Ms. Sonakshi Malhan, Adv.
Ms. Mrinal Kanwar, Adv.
Signature Not Verified
Mr. A. Shankar, Sr. Adv.
Digitally signed by
Sanjay Kumar
Date: 2021.04.13
16:22:39 IST
Reason: Mr. S. Annamalai, Adv.
Mr. Senthil Jagadeesan, AOR
Ms. Sonakshi Malhan, Adv.
Ms. Mrinal Kanwar, Adv.
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Mr. Senthil Jagadeesan, AOR
Ms. Sonakshi Malhan, Adv.
Ms. Mrinal Kanwar, Adv.
Mr. Preetesh Kapur, Sr. adv
Mr. Senthil Jagadeesan, AOR
Ms. Sonakshi Malhan, Adv.
Ms. Mrinal Kanwar, Adv.
Mr. Nikhil Goel, AAG, Karnataka
Mr. V.N. Raghupathy, AOR
UPON hearing the counsel the Court made the following
O R D E R
List these matters on a non-miscellaneous day after two weeks.
(SANJAY KUMAR-II) (PRADEEP KUMAR) ASTT. REGISTRAR-cum-PS BRANCH OFFICER