Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 306(22)] [Section 306] [Entire Act]

State of Tamilnadu - Subsection

Section 306(22)(a) in Tamil Nadu District Municipalities Act, 1920

(a)for the regulation of burial and burning grounds and other places for the disposal of corpses;