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[Cites 0, Cited by 1] [Article 243ZC] [Constitution]

Constitution Subarticle

Article 243ZC(2) in Constitution of India

(2)Nothing in this part shall be construed to affect the functions and powers of the Darjeeling Gorkha Hill Council constituted under any law for the time being in force for the hill areas of the district of Darjeeling in the State of West Bengal.