Himachal Pradesh High Court
Anita Kanwar vs . Virender Kumar on 22 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Anita Kanwar vs. Virender Kumar .
Cr.Appeal No.156 of 2020 22.03.2022 Present: Ms.Meera Devi, Advocate, for the appellant.
Mr.Pawan Gautam, Advocate, vice Mr.S.D. Sharma, Advocate, for the respondent.
Mr.S.D. Sharma, Advocate, is not available today, due to sudden demise of his brother-in-law. Therefore, for request made on his behalf, matter is adjourned.
List on 25.05.2022.
(Vivek Singh Thakur) Judge March 22, 2022 (Purohit) ::: Downloaded on - 23/03/2022 20:11:35 :::CIS