Himachal Pradesh High Court
Nasir Hussain vs . State Of H.P. on 2 November, 2023
Nasir Hussain Vs. State of H.P. Cr.MP(M) No. 2474 of 2023 .
02.11.2023 Present: Mr. Harsh Sharol, Advocate vice Mr. Manoj Pathak, Advocate, for the petitioner.
Mr. R.P.Singh, Deputy Advocate General for the respondent.
ASI Ved Parkash I/O P.S Nehra, District Shimla of with police record.
Status report filed and the same is taken on record.
rt At the request of learned counsel appearing on behalf of petitioner, list after one week.
(Rakesh Kainthla) Judge November 2, 2023 (ravinder) ::: Downloaded on - 02/11/2023 20:39:37 :::CIS