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State of Bihar - Section

Section 19 in Bihar Lift Irrigation Act, 1956

19. Application of Sections 46 to 73 of Ben. Act III of 1876.

- The provisions of Sections 46 to 73 of the Bengal Irrigation Act, 1876 (Bengal Act III of 1876), shall apply mutatis mutandis to village channels under this Act as if a village channel and a Lift Irrigation Officer under this Act were respectively a village channel and a Canal Officer, within the meaning of that Act.