Supreme Court - Daily Orders
Commissioner Of Income Tax Central Iii ... vs M/S Ambit Realty Pvt Ltd on 11 January, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.19 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 24156/2017
(Arising out of impugned final judgment and order dated 07-02-2017
in ITA No. 150/2014 passed by the High Court Of Judicature At
Bombay)
COMMISSIONER OF INCOME TAX CENTRAL III MUMBAI Petitioner(s)
VERSUS
M/S AMBIT REALTY PVT LTD Respondent(s)
Date : 11-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Tushar Mehta, ASG
Mr. Yashank P. Adhyaru, Sr. Adv.
Mr. D.L. Chidananda, Adv.
Mr. Rajat Nair, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Arvind Datar, Sr. Adv.
Mr. Sunil Kumar Jain, AOR
Mr. A.K. Shahi, Adv.
Mr. Pawanshree Agrawal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by VISHAL ANAND Date: 2018.01.11 16:37:31 IST Reason: