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Supreme Court - Daily Orders

Commissioner Of Income Tax Central Iii ... vs M/S Ambit Realty Pvt Ltd on 11 January, 2018

Bench: Rohinton Fali Nariman, Navin Sinha

     ITEM NO.19                               COURT NO.12                 SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 24156/2017

     (Arising out of impugned final judgment and order dated 07-02-2017
     in ITA No. 150/2014 passed by the High Court Of Judicature At
     Bombay)

     COMMISSIONER OF INCOME TAX CENTRAL III MUMBAI                        Petitioner(s)

                                                     VERSUS

     M/S AMBIT REALTY PVT LTD                                             Respondent(s)



     Date : 11-01-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                 Mr. Tushar Mehta, ASG
                                       Mr. Yashank P. Adhyaru, Sr. Adv.
                                       Mr. D.L. Chidananda, Adv.
                                       Mr. Rajat Nair, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)                 Mr.   Arvind Datar, Sr. Adv.
                                       Mr.   Sunil Kumar Jain, AOR
                                       Mr.   A.K. Shahi, Adv.
                                       Mr.   Pawanshree Agrawal, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by VISHAL ANAND Date: 2018.01.11 16:37:31 IST Reason: