Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Mizoram - Section

Section 9 in The Mizo District (Forest) Act, 1955

9. Wax.

- No person shall remove wax for purposes of trade from the Council Forests, save under and subject to the conditions of purchasing licences granted by the Executive Committee, or any other officer empowered in this behalf. Such licenses shall be in the form contained in Appendix IV to this Act and the amount of the fee for the same, which may from time to time be prescribed by the District Council shall be printed on each licence.