Karnataka High Court
Thimmegowda @ Ranganatha vs State Of Karnataka on 21 February, 2011
Author: V.Jagannathan
Bench: V.Jagannathan
IN THE HIGH COURT OF K2'-¥J{NA'1'AKA AT [BANGALORE fkH€d:T?ustheZ?H€daycfiPfbruaQ:2O1},d3 , BEFORE 'l'HE HON'BI,E MR_JUS'I'ICE \r.L1AGA1$3:$IAfi'}:%zéx1$iF* T L cRI,.P.Nc).156/$301 .: T 1--3I«:TwI«;£«:N; V' ' .
'r*1~1:MM:aG0w1>A @ RANGANA'1f}-~iA.
S /0 APPEG-OWDA, AGED 55 YI:§2\_RE',-,_ DODDAGARA:31sTRE.i~:";j, * "
HASSAN CITY, HASSAN_. ' 2 ' PI~3'£'I"£'IONER (By Sri B K NAI2ENDI{A..BA_BU; --AL)V;)"v. 1. ~-- "
S"I'A'FE3 0&5 Q i BY E~£_As3%S;A1\z.,::xTEiLiN's1C1x§'P01,.,tCE; "s'1fATI01\:.
_ « I RESPON[)ENT (By Sn épp.)
'1"}--{IS 1<*:;{,I«:1> U/8.438 Cr.P.C PRAYING TO .1i;"r~;:':, zxIé;'L<:-TrT+":'""£f:_~i£«: PEfi'r1oNF;r2 ON BAIL IN 'FE'--IE EVENT OF _ EN CR.1\EO.180/2009 OF HASSAN '-A::xf1'1aNs:'@N'A'T:: "1'r.s._, V\z'H}CI~i IS REG-1)., }F'O'R T1~~ii«:
O}=*FENC1§S"';>/U/S 465, 4:37, 468. 471, 419, 420 R/W 34 OF T'2.~;_E; IPC ANI) SEC. 3 CE. [}.](.i.V](V) or SC/ST (pom ~ A'c:<if, E989.
'§"HfS ¥3E?I'i"'I'"i'IQE'\3' COMfE\fG C>I\E F019. €C}RI){§E'{S 'I'.I--{ES if}£«'afIZ 'I.'E"£Eil C{}UR'§' MAETDIEI 'i'I*iEZ F(}I.LOVv'£N{§:
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ORI) ER H'ea:"d both. sides in respecfl. of baii :~3c)L1gg§1;tl'-<._by".
the pt-3tii:i<)t1er who is acc.1;1-sed of havi.r1g _c::):11:iiii§i€Md:"v--.-_T' ~ the <3ffe.'r1ce pmlishabie under Sec1;ir.>__1'1:.-3 471, 419, 420 1"/w 34 of we alibi s%§orio:ihh~3(h:1(?:v)'(§¥)h:--s£V.j SC 8: ST (Preveni.i0';3 0i'At;19{;{::jiti§:s} AC::t,__ V
2. Though 'A.__.S~;.1bI1'iiss§dn.__wmade by the pei:.it1'01'1e'r's cotmsel is_v__1".he "é111'eg§.£;tibhs are that the petitioivlertbis tO_" forged certain dOC{1?fi3€IiiS'wC§?_()I'I'fi%2,{A"'(:}5i1d F'OVfm~14, in View of the I1aturé*Qf*offe1i}fi%{::_:'a"sIiiegédand the petitioner seeking aI1t:Aici.pa1t014""y ._ba-.1}? at"-this staga, in my view. grant of 'aVI'1*.;i:{?iE}5E1{(V5'E7.y bail iémtlot wa1"raI:1€eCi and acc01'ding}y the I "p.g31',ivif:i(2§:'i.«w...iSV1*ejVé(:tt.c::d. The pi-:f.i'{:i()ners we at libesity to n1"mre _i;i'1<;%,ti'i;1.1 cttmrt, for I"€:'g1,E121I' bail, 3&2";
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