Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(1)(ii) in Uttarakhand Panchayati Raj Act, 2016

(ii)prepare annual budget of Gram Sabha and after passing from Gram Sabha, forwarded it to the prescribed authority;