Section 112(3)(b) in The Punjab State Election Commission Act, 1994
(b)"election pamphlet or poster" means any printed pamphlet, hand- bill or other document distributed for the purposes of promoting or prejudicing the election of a candidate or group of candidates of any playcard or poster having reference to an election, but does not include any hand-bill, playcard or poster merely announcing the date, time, place and other particulars of an election meeting or routine instructions to election agents or workers.