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State of Meghalaya - Section

Section 11 in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

11. Issue of Identity card.

- In case of licensee requires to attend different Scheduled Has and for that purpose required to appoint an agent or agents to the Licensing Officer who will issue identity cards on payment of Rs. 3 (Rupees three) as fee for each copy of the identity card for possession and display by such agents at the places of business transaction. The fees so realised by the Licensing Officer shall be credited to the District Fund. Number of agents shall not be more than one in case of each Selective Licence and three in case of each General Licence.