Delhi High Court - Orders
Super Cassettes Industries Private ... vs Music Broadcast Limited on 6 May, 2021
Author: Jayant Nath
Bench: Jayant Nath
$~OS-2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 90/2021
SUPER CASSETTES INDUSTRIES
PRIVATE LIMITED ..... Plaintiff
Through Mr.Amit Sibal, Sr. Adv. with Mr.Neel
Mason, Ms.Ridhima Pabbi, Mr.Uday S. Chopra,
Mr.Vihan Dang, Mr.Harsh Kaushik, Mr.Abhay
Chattopadhyay, Mr.Shivang Sharma,
Ms.R.Ramya, Mr.Siddharth Vardhaman, Mr.Vinay
Tripathi and Mr.Saksham Dhingra, Advs.
Versus
MUSIC BROADCAST LIMITED ..... Defendant
Through Mr.Neeraj Kishan Kaul, Sr. Adv. with
Mr.Sagar Chandra, Ms.Sakshi Pande and Ms.
Namisha Chadha, Advs.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 06.05.2021 This hearing is conducted through video-conferencing.
IA No. 2701/2021 (u/O 39 R 1 & 2 CPC) I have heard learned senior counsel of the plaintiff. For arguments of learned senior counsel for the defendant, list on 12.05.2021 at the end of the Board.
JAYANT NATH, J MAY 6, 2021/rb Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:10.05.2021 11:29:37