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[Cites 0, Cited by 0] [Section 204(14)] [Section 204] [Entire Act]

Union of India - Subsection

Section 204(14)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)Sub-Lieutenants, who have passed for Lieutenant, shall be eligible for promotion to the latter rank on attaining 3 years' seniority as a Sub-Lieutenant.