Delhi High Court - Orders
Dr. Mahesh Prakash Shinde & Ors vs Union Of India & Ors on 4 September, 2023
Author: Manmohan
Bench: Manmohan
$~33 to 36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 15/2023
DR. MAHESH PRAKASH SHINDE & ORS. ..... Appellants
Through: Mr. Apoorve Karol with Ms. Mithu
Jain and Mr. Lakshay Sharma,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. T.P. Singh, Sr. Central Govt.
Counsel with Mr. Sunil Kumar Gupta,
Under Secretary, MoHFW for
respondent no. 1/UOI.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocates for R2/NMC
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat, Mr.
Madhav Bajaj, Ms. Taha Yasin,
Advocates for respondent no. 3/NBE
Mr. Akhil Sibal, Sr. Advocate with
Mr. Shivanshu Bhardwaj and Mr.
Archit Mudgal, Advocates for R-
4/CPS
34
+ LPA 16/2023
DR. RASHI SATYANARAYAN SONI & ORS. ..... Appellants
Through: Mr. Apoorve Karol with Ms. Mithu
Jain and Mr. Lakshay Sharma,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Zubin Singh, Advocate for UOI
Mr. T. Singhdev, Mr. Abhijit
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 16:04:14
Chakravarty, Advocates for R2/NMC
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat, Mr.
Madhav Bajaj, Ms. Taha Yasin,
Advocates for respondent no. 3/NBE
Mr. Akhil Sibal, Sr. Advocate with
Mr. Shivanshu Bhardwaj and Mr.
Archit Mudgal, Advocates for R-
4/CPS
35
+ LPA 87/2023
COLLEGE OF PHYSICIANS AND SURGEONS OF MUMBAI
..... Appellant
Through: Mr. Akhil Sibal, Sr. Advocate with
Mr. Shivanshu Bhardwaj and Mr.
Archit Mudgal, Advocates
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. T.P. Singh, Sr. Central Govt.
Counsel with Mr. Sunil Kumar Gupta,
Under Secretary, MoHFW for
respondent no. 1/UOI.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocates for R2/NMC
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat, Mr.
Madhav Bajaj, Ms. Taha Yasin,
Advocates for respondent no. 3/NBE
36
+ LPA 149/2023 & CM APPLs. 9913-9914/2023, 9917/2023,
42078/2023, 44268-44269/2023
DR SACHIN GAGAJIBHAI SHETA ..... Appellant
Through: Mr. Apoorve Karol with Ms. Mithu
Jain and Mr. Lakshay Sharma,
Advocates.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 16:04:14
UNION OF INDIA AND ORS ..... Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Zubin Singh, Advocate for UOI
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocates for R2/NMC
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat, Mr.
Madhav Bajaj, Ms. Taha Yasin,
Advocates for respondent no. 3/NBE
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 04.09.2023
1. Today, Dr. Girish Maindaikar, President of College of Physicians and Surgeons ('CPS') of Mumbai is personally present in Court.
2. This Court has sought a number of clarifications with regard to the functioning of CPS Mumbai as well as the issues raised in the present appeals. Dr. Girish Maindaikar assures and undertakes to this Court that he will file a supplementary affidavit shortly. His personal presence is dispensed with till further orders.
3. List for further arguments on 05th September, 2023.
MANMOHAN, J MINI PUSHKARNA, J SEPTEMBER 4, 2023/au This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:04:14