Section 125 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
125. Safe access.
- The employer shall ensure at a construction site of a building or other construction work that ladders, stair cases or ramps are provided, as the case may be, for safe access to and egress from excavation where the depth of such excavation exceeds one point five meters and such ladders, stair cases or ramps comply with the relevant national standards;
