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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Sikkim - Subsection

Section 79(1)(c) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(c)to hold investigation into forest offence, and in the course of such investigation to receive and record evidence;