Bombay High Court
Ramakant Vasant Kamble vs The State Of Maharashtra And Ors on 10 March, 2023
Bench: R.P. Mohite-Dere, Sharmila U. Deshmukh
Board Sr.No.:-30
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 1565 OF 2019
Ramakant Vasant Kamble ....APPLICANT
V/S
The State Of Maharashtra And Ors ....RESPONDENT
CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE JUSTICE SHARMILA U. DESHMUKH, JJ DATE : 10th March, 2023 P.C. :
Due to paucity of time, stand over to 26/04/2023. Interim order, if any, to continue till then.
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