Section 76B(1)(d) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 76B(1)] [Section 76B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 76B(1)(d) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

(d)[ such other cadres to be determined by the functions entrusted to the officers included in the cadre for carrying out the purposes of this Act, as the State Government may by notification specify. Each cadre shall consist of- [Substituted by M.P. Act No. 11 of 1991 (w.e.f. T6-7-1991).]

(i)the State cadre;

(ii)the local cadre.

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State of Madhya Pradesh - Subsection

Section 76B(1)(d) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973