Gujarat High Court
General Manager Ongc vs Patel Punjabhai Jivabhai on 16 October, 2019
Author: R.M.Chhaya
Bench: R.M.Chhaya, Paresh Upadhyay
C/FA/26136/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
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ORIENTAL INSURANCECOMPANY LTD
Versus
AYUBBHAI NATHUMIYA SHAIKH
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Appearance:
MR VIBHUTI NANAVATI(513) for the Appellant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
and
HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 16/10/2019
COMMON ORAL ORDER
(PER : HONOURABLE MR.JUSTICE R.M.CHHAYA) Office objections to be removed on, or before, 22nd November, 2019, failing which, the matters shall stand Page 4 of 5 Downloaded on : Fri Nov 29 03:19:39 IST 2019 C/FA/26136/2019 ORDER dismissed automatically.
(R.M.CHHAYA, J) (PARESH UPADHYAY, J) SUCHIT Page 5 of 5 Downloaded on : Fri Nov 29 03:19:39 IST 2019