Rajasthan High Court - Jodhpur
(Smt. Leela Devi vs . State Of Raj. & Anr.) on 29 June, 2015
Author: Gopal Krishan Vyas
Bench: Gopal Krishan Vyas
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. CRIMINAL MISC. PETITION NO. 1545/2015
(Smt. Leela Devi Vs. State of Raj. & Anr.)
Date of Order :: 29.06.2015
HON'BLE MR. JUSTICE GOPAL KRISHAN VYAS
Mr. B.L. Bishnoi, for the petitioner
Mr. Vikram Singh, P.P.
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Heard learned counsel for the petitioner. No case is made out for interference in this misc petition in which petitioner is challenging the FIR No. 21/2015 lodged at P.s. Dangiyawas, Distt. Jodhpur. The misc. petition is dismissed.
(GOPAL KRISHAN VYAS), J.
bjsh