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Rajasthan High Court - Jodhpur

(Smt. Leela Devi vs . State Of Raj. & Anr.) on 29 June, 2015

Author: Gopal Krishan Vyas

Bench: Gopal Krishan Vyas

 IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                     JODHPUR


       S.B. CRIMINAL MISC. PETITION NO. 1545/2015
           (Smt. Leela Devi Vs. State of Raj. & Anr.)

                    Date of Order ::     29.06.2015

         HON'BLE MR. JUSTICE GOPAL KRISHAN VYAS


Mr. B.L. Bishnoi, for the petitioner
Mr. Vikram Singh, P.P.
                                ====

Heard learned counsel for the petitioner. No case is made out for interference in this misc petition in which petitioner is challenging the FIR No. 21/2015 lodged at P.s. Dangiyawas, Distt. Jodhpur. The misc. petition is dismissed.

(GOPAL KRISHAN VYAS), J.

bjsh