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State of Andhra Pradesh - Section

Section 35 in Reductions and Remissions (Andhra Pradesh)

35.

Sanad or Jagir, or other instrument conveying land granted to an individual by the Government otherwise than for a pecuniary consideration. Duty reduced to Rs. (5-00) five only. (As Amended by G.O.Ms.No. 506, Revenue, dated 3rd April, 1962)